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[Cites 0, Cited by 0] [Section 70(7)] [Section 70] [Entire Act]

State of Odisha - Subsection

Section 70(7)(e) in Orissa Zilla Parishad Election Rules, 1994

(e)that to the best of my knowledge and belief, I am qualified and also not disqualified for being chosen to fill the seat in the Zilla Parishad of............ (District).