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Pr. Commissioner Of Income Tax Delhi I vs M/S Amadues India Pvt. Ltd. on 22 August, 2023

Author: B.V. Nagarathna

Bench: B.V. Nagarathna

     ITEM NO.8                              COURT NO.12                         SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 27032/2023

     (Arising out of impugned final judgment and order dated 18-10-2022
     in ITA No. 548/2018 passed by the High Court of Delhi at New Delhi)

     PR. COMMISSIONER OF INCOME TAX DELHI I                              Petitioner(s)

                                                    VERSUS

     M/S AMADUES INDIA PVT. LTD.                                         Respondent(s)

     (FOR ADMISSION and I.R. and IA No.155843/2023-CONDONATION OF DELAY
     IN FILING)

     Date : 22-08-2023 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MRS. JUSTICE B.V. NAGARATHNA
                             HON'BLE MR. JUSTICE UJJAL BHUYAN

     For Petitioner(s)                 Mr. N Venkatraman, A.S.G.
                                       Mr. Raj Bahadur Yadav, AOR
                                       Mr. Shaurya Rai, Adv.
                                       Mr. Ruchi Gaur Narula, Adv.
                                       Mr. H R Rao, Adv.
                                       Mr. Rupesh Kumar, Adv.
                                       Mr. Siddhartha Sinha, Adv.
                                       Mr. Rakesh Karela, Adv.
                                       Mr. Hemant Kumar, Adv.

     For Respondent(s)                 Mr. Mayank Nagi, Adv.
                                       Mr. Mahua Kalra, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice to the respondent.

Tag along with C.A. No.6485/2016 and C.A. No.3953/2017.

(RADHA SHARMA) (MALEKAR NAGARAJ) COURT MASTER (SH) COURT MASTER (NSH)