Supreme Court - Daily Orders
Sk Maitab Ali vs The State Of West Bengal on 13 September, 2023
Bench: C.T. Ravikumar, Sanjay Kumar
ITEM NO.13 COURT NO.15 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No.6178/2023
(Arising out of impugned final judgment and order dated 06-04-2023
in CRM(A) No. 1456/2023 passed by the High Court at Calcutta)
SK MAITAB ALI Petitioner(s)
VERSUS
THE STATE OF WEST BENGAL Respondent(s)
(IA No. 98647/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 13-09-2023 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE C.T. RAVIKUMAR
HON'BLE MR. JUSTICE SANJAY KUMAR
For Petitioner(s) Mr. Soumya Dutta, AOR
Mr. Siddhant Upmanyu, Adv.
For Respondent(s) Ms. Madhumita Bhattacharjee, AOR
Ms. Srija Choudhury, Adv.
Ms. Urmita Karpurkayashta, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Learned standing counsel for the respondent-State of West Bengal seeks two weeks’ time to file the counter affidavit. Permission sought for is granted.
List the matter on 04.10.2023. Interim protection granted earlier shall continue till the next date of listing.
Signature Not Verified (VIJAY KUMAR) Digitally signed by (MATHEW ABRAHAM) Vijay Kumar COURT MASTER (SH) Date: 2023.09.13 17:19:28 IST COURT MASTER (NSH) Reason: