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Rajasthan High Court - Jaipur

Vijay Kumar S/O Shri Laxman Singh B/C Jat vs State Of Rajasthan on 4 October, 2019

Author: Narendra Singh Dhaddha

Bench: Narendra Singh Dhaddha

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

               D.B. Criminal Appeal No.258/2019
Vijay Kumar S/o Shri Laxman Singh B/c Jat, R/o Sheorana Ki
Dhani Tan Devroad, Police Station Pilani, Distt. Jhunjhunu Raj.
                                                                  ----Appellant
                                  Versus
1.     State Of Rajasthan, Through P.p.
2.     Smt. Indra Devi W/o Shri Satyaveer B/c Jat, R/o
       Sheorana Ki Dhani Tan Devroad, Police Station Pilani
       Distt. Jhunjhunu Raj.
                                                               ----Respondents
                            Connected With
            D.B. Criminal Appeal (DB) No. 221/2019
Satyaveer S/o Shri Girdhari Lal B/c Jat, R/o Shyorana Ki Dhani
Tan Devroad Ps Pilani Dist. Jhunjhunu At Present In Dist. Jail
Bikaner
                                                                  ----Appellant
                                  Versus
State Of Rajasthan, Through PP
                                                               ----Respondent
            D.B. Criminal Appeal (SB) No. 1370/2019


Vijay Kumar S/o Shri Laxman Singh B/c Jat, R/o Sheorana Ki
Dhani Tan Devroad Ps Pilani Dist. Jhunjhunu Raj. (At Present At
Dist. Jail Jhunjhunu)
                                                                  ----Appellant
                                  Versus
State Of Rajasthan, Through PP
                                                               ----Respondent
            D.B. Criminal Appeal (SB) No. 2097/2019
Indro @ Indra W/o Shri Satyaveer B/c Jat, R/o Shyorana Ki
Dhani Police Station Pilani Distt. Jhunjhunu.
                                                                  ----Appellant
                                  Versus
1.     State Of Rajasthan, Through P.P.



                   (Downloaded on 06/06/2021 at 10:59:53 PM)
                                                                              (2 of 2)                   [CRLAD-258/2019]


                                    2.       Vijay Kumar S/o Shri Laxman Singh B/c Jat, R/o
                                             Shyorana Ki Dhani Tan Devroad Police Station Pilani Distt.
                                             Jhunjhunu.
                                                                                                      ----Respondents


                                   For Appellant(s)            :     Mr. Amit Punia in Appeal No.258/2019
                                                                     and 1370/2019
                                                                     Mr. Biri Singh Sinsinwar in Appeals
                                                                     No.221/2019 and 2097/2019
                                   For Respondent(s)           :     Mr. N.S. Gurjar, Public Prosecutor

Mr. Biri Singh Sinsinwar, Senior Counsel, with Mr. Rajesh Choudhary, in Appeals No.258/2019 and 1370/2019 Mr. Amit Punia in Appeals No.221/2019 and 2097/2019 HON'BLE THE ACTING CHIEF JUSTICE HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA Order 04/10/2019 Appeals No.258/2019, 1370/2019 and 2097/2019 are admitted. Record be called for, if already not received.

(NARENDRA SINGH DHADDHA),J (MOHAMMAD RAFIQ),Acting CJ //Jaiman//226-229 (Downloaded on 06/06/2021 at 10:59:53 PM) Powered by TCPDF (www.tcpdf.org)