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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(2) in The Bihar and Orissa Nurses Registration Act, 1935

(2)Regulations made under sub-section (1) shall not take effect until they have been confirmed by [State] [Substituted by ALO.] Government and published in the [Official Gazette] [Substituted by AO for Gazette].