Bombay High Court
Chinmay Enterprises vs Mumbai Port Trust(Mbpt) And Ors on 3 November, 2020
Author: S.P. Tavade
Bench: A.A. Sayed, S.P. Tavade
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19 wpl 3446.20 os.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO.3446 OF 2020
...
Chinmay Enterprises ...Petitioner
v/s.
Mumbai Port Trust (MbPT) & Ors. ...Respondents
....
Ms. A. Mayekar i/b Mr. P.M. Havnur for the Petitioner.
Mr. Ayush Agarwal i/b M/s. The Law Point for Respondent Nos.1 to 4
(Mumbai Port Trust and Officers).
Mr. Mihir Desai, Senior Advocate for Respondent No.5.
...
CORAM : A.A. SAYED &
S.P. TAVADE, JJ.
DATED : 03 NOVEMBER 2020 (THROUGH VIDEO CONFERENCING) P.C.:
Request is made on behalf of the Petitioner for an adjournment on the ground that Mr. P.M. Havnur is in difficulty. Stand over to 24 November 2020.
(S.P. TAVADE, J.) (A.A. SAYED, J.) K 1/1 ::: Uploaded on - 04/11/2020 ::: Downloaded on - 05/11/2020 00:44:42 :::