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[Cites 0, Cited by 0] [Section 280(3)] [Section 280] [Entire Act]

State of Maharashtra - Subsection

Section 280(3)(b) in The City of Nagpur Corporation Act, 1948

(b)refuse such permission in case such erection, re-erection, construction or re-construction is in contravention of any provision of this Act or any rule or bylaw made thereunder or any other enactment for the time being in force.