Section 4(1)(a) in The Punjab Legislative Assembly Speaker's and Deputy Speaker's Salaries Act, 1937

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

(a)a sum of money not exceeding [six lac rupees] [Substituted vide Act 21 of 1998.] for building or purchasing a house; and

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