Section 3(2)(a) in The Investor Education and Protection Fund Authority (Accounting, Audit, Transfer and Refund) Rules, 2016

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(a)all amounts payable as mentioned in clause (a) to (n) of sub-section (2) of section 125 of the Act;

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