Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 228(3)] [Section 228] [Entire Act] State of Assam - Subsection Section 228(3)(a) in Assam Municipal Act, 1956 (a)grant the permission applied for either absolutely or subject to such condition as it thinks fir to impose; or