Section 13(14)(c) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

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State of Bihar - Subsection

Section 13(14)(c) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(c)Attendance of examinees will be taken in each sitting, which shall be sent to the Secretary within one week of the last sitting of examination. A photo copy certified by the Superintendent shall be retained at the Centre for future reference.

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State of Bihar - Subsection

Section 13(14)(c) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994