Madras High Court
The Chairman Tancem/Additional vs P.Radhakrishnan on 12 October, 2022
Author: J. Nisha Banu
Bench: J. Nisha Banu, N. Anand Venkatesh
CMP(MD) No.8806 of 2021 in
WA (MD)No.SR14184 of 2019
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED: 12.10.2022
CORAM
THE HON'BLE MRS JUSTICE J. NISHA BANU
AND
THE HON'BLE MR JUSTICE N. ANAND VENKATESH
CMP(MD) No.8806 of 2021 in
WA (MD)No.SR14184 of 2019
1.The Chairman TANCEM/Additional
Chief Secretary to Government
Industries (MID 2) Department
Secretariat, Fort St. George,
Chennai.
2.The Managing Director,
Tamil Nadu Cements Corporation Ltd.,
LLA Building, II Floor
735 Anna Salai, Chennai 2
3.The Deputy General Manager,
Tamil Nadu Cements Corporation Ltd.,
A Government of Tamil Nadu Undertaking
Alangulam Works, Tamilnadu Cements
PO 626, Via Rajapalayam, Virudhunagar .. Petitioners/
Appellants
Vs.
P.Radhakrishnan .. Respondent
Page 1 of 4
https://www.mhc.tn.gov.in/judis
CMP(MD) No.8806 of 2021 in
WA (MD)No.SR14184 of 2019
Prayer in CMP No.8806/2021: Petition is filed under Section 5 of the
Limitation Act to condone the delay of 18 days in filing the writ appeal
against the order dated 08.02.2019 in W.P.(MD) No.2834 of 2019.
Prayer : Appeal is filed under Clause 15 of Letters Patent against the order
dated 08.02.2019 in WP (MD) No.2834 of 2019.
For appellants : No appearance
For respondent : Mrs.Chamundi Bose
JUDGMENT
J. NISHA BANU,J.
and N. ANAND VENKATESH,J.
This petition has been filed to condone the delay of 18 days in filing the writ appeal.
2. We carefully considered the order passed by the learned Single Judge, wherein, only a direction has been issued to the third respondent to consider the representation made by the writ petitioner and hence, we do not find any merits in the main writ appeal itself.
Page 2 of 4https://www.mhc.tn.gov.in/judis CMP(MD) No.8806 of 2021 in WA (MD)No.SR14184 of 2019
3. In view of the above, this petition is dismissed. Consequently, the Writ Appeal stands rejected at the SR stage itself. No costs.
(J.N.B.,J.) (N.A.V.,J.) 12.10.2022 Internet : Yes RR To
1.The Chairman TANCEM/Additional Chief Secretary to Government Industries (MID 2) Department Secretariat, Fort St. George, Chennai.
2.The Managing Director, Tamil Nadu Cements Corporation Ltd., LLA Building, II Floor 735 Anna Salai, Chennai 2
3.The Deputy General Manager, Tamil Nadu Cements Corporation Ltd., A Government of Tamil Nadu Undertaking Alangulam Works, Tamilnadu Cements PO 626, Via Rajapalayam Virudhunagar Page 3 of 4 https://www.mhc.tn.gov.in/judis CMP(MD) No.8806 of 2021 in WA (MD)No.SR14184 of 2019 J. NISHA BANU,J.
and N. ANAND VENKATESH,J.
RR CMP(MD) No.8806 of 2021 in WA (MD)No.SR14184 of 2019 12.10.2022 Page 4 of 4 https://www.mhc.tn.gov.in/judis