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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Manipur - Subsection

Section 4(1) in The Manipur Hill Areas Autonomous District Council Act, 2000

(1)There shall be a District Council for each Autonomous District Consisting of 26 members of whom 2 shall be nominated by the Government from amongst Scheduled Tribe women and unrepresented Tribal communities as may be prescribed.