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Delhi High Court - Orders

Commissioner Of Customs (Export) vs Shri Ashwini Kumar Alias Amanullah on 27 January, 2022

                          $~6 to 11
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          6
                          +      CUSAA 37/2021 & CM APPL. 33673/2021, 33675/2021
                                 COMMISSIONER OF CUSTOMS (EXPORT)     ..... Appellant
                                             Through: Mr. Satish Kumar, Senior Standing
                                                      Counsel.
                                             versus
                                 SHRI ASHWINI KUMAR ALIAS AMANULLAH..... Respondent
                                               Through: Appearance not given.
                          7
                          +      CUSAA 38/2021 & CM APPL. 33913/2021, 33914/2021
                                 PRINCIPAL COMMISSIONER OF
                                 CUSTOM (IMPORT)                       ..... Appellant
                                              Through: Mr. Satish Kumar, Senior Standing
                                                       Counsel.
                                              versus
                                 SHRI AJAY KAPUR PROPRIETOR OF
                                 M/S CHEMICAL CONNECTION & ORS.       ..... Respondents
                                               Through: Mr. Shubham Tyagi, Mr. Alok
                                                        Agarwal and Mr. Rajeev Kumar,
                                                        Advocates.
                          8
                          +      CUSAA 39/2021 & CM APPL. 33968/2021, 33969/2021
                                 PRINCIPAL COMMISSIONER OF
                                 CUSTOM IMPORT                         ..... Appellant
                                              Through: Mr. Satish Kumar, Senior Standing
                                                       Counsel.
                                              versus
                                 MS AISHWARYA OVERSEAS & ORS.       ..... Respondents
                                             Through: Mr. Shubham Tyagi, Mr. Alok
                                                      Agarwal and Mr. Rajeev Kumar,
                                                      Advocates.

                          CUSAA 37/2021 and connected matters                      page 1 of 3



Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:28.01.2022
22:21:03
                           9
                          +      CUSAA 40/2021 & CM APPL. 33974/2021, 33975/2021
                                 PRINCIPAL COMMISSIONER
                                 OF CUSTOMS (IMPORT)                    ..... Appellant
                                               Through: Mr. Satish Kumar, Senior Standing
                                                        Counsel.
                                               versus

                                 SH. MANISH SINGHAL & ORS.            ..... Respondents
                                               Through: Mr. Shubham Tyagi, Mr. Alok
                                                        Agarwal and Mr. Rajeev Kumar,
                                                        Advocates.
                          10
                          +      CUSAA 41/2021 & CM APPL. 34002/2021, 34003/2021
                                 PRINCIPAL COMMISSIONER OF
                                 CUSTOM IMPORT                         ..... Appellant
                                              Through: Mr. Satish Kumar, Senior Standing
                                                       Counsel.
                                              versus

                                 SHRI AJAY KAPUR & ORS.               ..... Respondents
                                               Through: Mr. Shubham Tyagi, Mr. Alok
                                                        Agarwal and Mr. Rajeev Kumar,
                                                        Advocates.
                          11
                          +      CUSAA 42/2021 & CM APPL. 34130/2021, 34131/2021
                                 PRINCIPAL COMMISSIONER OF
                                 CUSTOM IMPORT                         ..... Appellant
                                              Through: Mr. Satish Kumar, Senior Standing
                                                       Counsel.
                                              versus

                                 MS SHUBHAM CHEMICALS
                                 SOLVENTS LTD & ORS.                       ..... Respondents

                          CUSAA 37/2021 and connected matters                      page 2 of 3




Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:28.01.2022
22:21:03
                                                          Through:   Mr. Shubham Tyagi, Mr. Alok
                                                                    Agarwal and Mr. Rajeev Kumar,
                                                                    Advocates.

                                                 ORDER

% 27.01.2022 Proceedings have been conducted through video conferencing. The Hon'ble Division Bench (Coram: Hon'ble the Chief Justice and Hon'ble Ms. Justice Jyoti Singh) could not assemble today.

List on 31.03.2022.

By Order (COURT MASTER) JANUARY 27, 2022/sn CUSAA 37/2021 and connected matters page 3 of 3 Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:28.01.2022 22:21:03