Delhi High Court - Orders
Commissioner Of Customs (Export) vs Shri Ashwini Kumar Alias Amanullah on 27 January, 2022
$~6 to 11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
6
+ CUSAA 37/2021 & CM APPL. 33673/2021, 33675/2021
COMMISSIONER OF CUSTOMS (EXPORT) ..... Appellant
Through: Mr. Satish Kumar, Senior Standing
Counsel.
versus
SHRI ASHWINI KUMAR ALIAS AMANULLAH..... Respondent
Through: Appearance not given.
7
+ CUSAA 38/2021 & CM APPL. 33913/2021, 33914/2021
PRINCIPAL COMMISSIONER OF
CUSTOM (IMPORT) ..... Appellant
Through: Mr. Satish Kumar, Senior Standing
Counsel.
versus
SHRI AJAY KAPUR PROPRIETOR OF
M/S CHEMICAL CONNECTION & ORS. ..... Respondents
Through: Mr. Shubham Tyagi, Mr. Alok
Agarwal and Mr. Rajeev Kumar,
Advocates.
8
+ CUSAA 39/2021 & CM APPL. 33968/2021, 33969/2021
PRINCIPAL COMMISSIONER OF
CUSTOM IMPORT ..... Appellant
Through: Mr. Satish Kumar, Senior Standing
Counsel.
versus
MS AISHWARYA OVERSEAS & ORS. ..... Respondents
Through: Mr. Shubham Tyagi, Mr. Alok
Agarwal and Mr. Rajeev Kumar,
Advocates.
CUSAA 37/2021 and connected matters page 1 of 3
Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:28.01.2022
22:21:03
9
+ CUSAA 40/2021 & CM APPL. 33974/2021, 33975/2021
PRINCIPAL COMMISSIONER
OF CUSTOMS (IMPORT) ..... Appellant
Through: Mr. Satish Kumar, Senior Standing
Counsel.
versus
SH. MANISH SINGHAL & ORS. ..... Respondents
Through: Mr. Shubham Tyagi, Mr. Alok
Agarwal and Mr. Rajeev Kumar,
Advocates.
10
+ CUSAA 41/2021 & CM APPL. 34002/2021, 34003/2021
PRINCIPAL COMMISSIONER OF
CUSTOM IMPORT ..... Appellant
Through: Mr. Satish Kumar, Senior Standing
Counsel.
versus
SHRI AJAY KAPUR & ORS. ..... Respondents
Through: Mr. Shubham Tyagi, Mr. Alok
Agarwal and Mr. Rajeev Kumar,
Advocates.
11
+ CUSAA 42/2021 & CM APPL. 34130/2021, 34131/2021
PRINCIPAL COMMISSIONER OF
CUSTOM IMPORT ..... Appellant
Through: Mr. Satish Kumar, Senior Standing
Counsel.
versus
MS SHUBHAM CHEMICALS
SOLVENTS LTD & ORS. ..... Respondents
CUSAA 37/2021 and connected matters page 2 of 3
Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:28.01.2022
22:21:03
Through: Mr. Shubham Tyagi, Mr. Alok
Agarwal and Mr. Rajeev Kumar,
Advocates.
ORDER
% 27.01.2022 Proceedings have been conducted through video conferencing. The Hon'ble Division Bench (Coram: Hon'ble the Chief Justice and Hon'ble Ms. Justice Jyoti Singh) could not assemble today.
List on 31.03.2022.
By Order (COURT MASTER) JANUARY 27, 2022/sn CUSAA 37/2021 and connected matters page 3 of 3 Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:28.01.2022 22:21:03