Supreme Court - Daily Orders
Mr. Rashmikant Kundalia & Others vs Union Of India & Others on 3 January, 2017
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.8 COURT NO.7 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
22880/2015
(Arising out of impugned final judgment and order dated 09/02/2015
in WP No. 771/2014 passed by the High Court of Bombay)
MR. RASHMIKANT KUNDALIA & OTHERS Petitioner(s)
VERSUS
UNION OF INDIA & OTHERS Respondent(s)
(with office report)
Date : 03/01/2017 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Ashok Cheema,Adv.
Mr. Vijay Kumar,Adv.
Mr. Bharat L. Gandhi,Adv.
Ms. Vithika Garg,Adv.
Mr. Gautam S. Thacker,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice on the prayer for interim relief. Leave granted.
(NARENDRA PRASAD) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NARENDRA PRASAD Date: 2017.01.04 15:35:41 IST Reason: