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[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

State of West Bengal - Subsection

Section 93(2)(a) in West Bengal Co-operative Societies Act, 2006

(a)No member of the housing Co-operative society shall allow any of his relatives besides the members of his family to reside in his house of flat without prior consent of the housing Co-operative society;