Section 882(3) in Rules of the High Court of Judicature for Rajasthan, 1952
(3)[ No copy of, or extract from, the minute book of the Full Court or a Full Court circulation file marked confidential or secret shall be issued.] [Added by No. 5/SRO, dated 12-11-19; published in Rajasthan Gazette Part IV-C, dated 19-12-74 p. 424 (17)]