Delhi High Court - Orders
M/S Online Micro Services Pvt. Ltd vs One Culture Pvt. Ltd. And Ors on 17 November, 2021
Author: Mukta Gupta
Bench: Mukta Gupta
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ TR.P.(CRL) 29/2021
M/S ONLINE MICRO SERVICES PVT. LTD. ..... Petitioner
Represented by: None.
versus
ONE CULTURE PVT. LTD. AND ORS. ..... Respondents
Represented by: None.
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
ORDER
% 17.11.2021 The hearing has been conducted through Video Conferencing.
TR.P.(CRL) 29/2021
1. None appears on behalf of the petitioner.
2. None appeared on behalf of the petitioner even on 12th April, 2021 and 9th July, 2021.
3. The petition is dismissed for non-prosecution.
4. Order be uploaded on the website of this Court.
MUKTA GUPTA, J.
NOVEMBER 17, 2021 PB Signature Not Verified Digitally Signed By:JUSTICE MUKTA GUPTA TR.P. (CRL.) 29/2021 Page 1 of 1 Signing Date:18.11.2021 13:59:03