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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(2)(b) in Andhra Pradesh Electricity Regulatory Commission (Compliance Audit) Regulation, 2013

(b)'Regulated Entities' mean distribution licensees, generation companies transmission licensees, Electricity Traders, Licence Exemption Holders including Rural Electric Cooperatives and State Load Dispatch Centre;