Allahabad High Court
Saurabh Tyagi vs Chaudhary Charan Singh University And ... on 12 March, 2012
Author: V.K. Shukla
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 9106 of 2012 Petitioner :- Saurabh Tyagi Respondent :- Chaudhary Charan Singh University And Others Petitioner Counsel :- Rajesh Rai Respondent Counsel :- C.S.C.,Anurag Khanna Hon'ble V.K. Shukla,J.
Two weeks and no more time is accorded to Sri Anurag Khanna and Sri Varun Dev Sharma, Advocate for filing counter affidavit. Rejoinder affidavit may be filed within a week thereafter.
List after three weeks on 03.04.2012.
Order Date :- 12.3.2012 SRY