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Allahabad High Court

Saurabh Tyagi vs Chaudhary Charan Singh University And ... on 12 March, 2012

Author: V.K. Shukla

Bench: V.K. Shukla





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 9106 of 2012
 

 
Petitioner :- Saurabh Tyagi
 
Respondent :- Chaudhary Charan Singh University And Others
 
Petitioner Counsel :- Rajesh Rai
 
Respondent Counsel :- C.S.C.,Anurag Khanna
 

 
Hon'ble V.K. Shukla,J.
 

Two weeks and no more time is accorded to Sri Anurag Khanna and Sri Varun Dev Sharma, Advocate for filing counter affidavit. Rejoinder affidavit may be filed within a week thereafter.

List after three weeks on 03.04.2012.

Order Date :- 12.3.2012 SRY