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[Cites 0, Cited by 0] [Section 51(14)] [Section 51] [Entire Act]

State of Madhya Pradesh - Subsection

Section 51(14)(d) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(d)indicate the amount of surplus earned or deficit incurred from provision of services to non-members as distinct from surplus earned or deficit incurred because of services to members or in normal course of business;