Section 3(2)(f) in M.P. Adhivakta Kalyan Nidhi Adhiniyam, 1982

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(f)all sums received from the Life Insurance Corporation of India on the death of an advocate under the group insurance of the member of the fund;

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