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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of West Bengal - Subsection

Section 34(2)(o) in Calcutta Thika Tenancy Act 1949

(o)[ any other matter which is required to be or may be prescribed.] [Clause (o) added by West Bengal Act 24 of 1959.]