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State of Punjab - Section

Section 35 in The Punjab Habitual Offenders (Control and Reform) Rules, 1957

35. Segregation of single males, single females and families within the Settlement.

(1)Separate sections shall be provided in every Settlement for the following types of settlers :-
(i)Single male settlers.
(ii)Single females.
(iii)Settlers belonging to same families,
(2)Settlers of one type shall not be allowed to visit another type or section of Settlement.