Allahabad High Court
Shri Balesh Dhar Dwivedi And 4 Others vs State Of U.P. And 2 Others on 28 October, 2013
Bench: Rajes Kumar, Mahesh Chandra Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 56959 of 2013 Petitioner :- Shri Balesh Dhar Dwivedi And 4 Others Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Anjali Upadhya,Hanuman Upadhyaya Counsel for Respondent :- C.S.C. Hon'ble Rajes Kumar,J.
Hon'ble Mahesh Chandra Tripathi,J.
Sri A.K. Roy, learned Standing Counsel, states that he has received instruction and may file counter affidavit within a week.
Put up on 7.11.2013 as fresh.
Order Date :- 28.10.2013 OP