Supreme Court - Daily Orders
Phulabai Prakash Pawar vs Skf India Limited on 20 July, 2018
Bench: Kurian Joseph, Sanjay Kishan Kaul
ITEM NO.3 COURT NO.4 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 29462/2017
(Arising out of impugned final judgment and order dated 07-09-2016
in WPC No. 1811/2016 07-09-2016 in WPC No. 2722/2016 07-09-2016 in
WPC No. 1798/2016 07-09-2016 in WPC No. 519/2016 07-09-2016 in WPC
No. 1831/2016 passed by the High Court Of Judicature At Bombay)
PHULABAI PRAKASH PAWAR Petitioner(s)
VERSUS
SKF INDIA LIMITED & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.91818/2018-CONDONATION OF DELAY
IN FILING and IA No.91819/2018-EXEMPTION FROM FILING O.T. and IA
No.91820/2018-CONDONATION OF DELAY IN REFILING)
Date : 20-07-2018 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. Dharmendra Kumar Sinha, AOR
Mr. Arjun H. Patil, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We do not find any reason to entertain these Special Leave Petitions, which are, accordingly, dismissed.
Pending interlocutory application(s) is/are disposed of.
(JAYANT KUMAR ARORA) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2018.07.20 16:43:06 IST Reason: