Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52A(2)] [Section 52A] [Entire Act] State of Tamilnadu - Subsection Section 52A(2)(b) in Alagappa University Act, 1985 (b)any penalty, forfeiture or punishment incurred in respect of any offence committed against the University Act; or