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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(1) in International Financial Services Centres Authority (Insurance Products and Pricing) Regulations, 2022

(1)AnTIO shall ensure that the insurance product carries the IIO’s name and product’s name in all pages of all the documents. It is also necessary that separate documents must carry page numbers as that of the total number of pages of each document (i.e. | of 30, 2 of 30 and so on if, for example, the total pages in the documents are 30).