Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 19 in The U.P. State Council Of Higher Education Act, 1995

19. Authentication of orders and other instruments of the Council. -

All orders, decisions and other instruments shall be authenticated by the Member-Secretary of the Council or any other officer of the Council authorised by the Council in this behalf.