Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act] State of Madhya Pradesh - Subsection Section 20(1)(iii) in The M.P. Factories Rules, 1962 (iii)to engine houses, fitting shops, lunch-rooms, canteens, shelters creches, clock-rooms, rest rooms and washing places; and