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Himachal Pradesh High Court

Sunsource Enercy Private Ltd vs . Himachal Renewables Ltd. on 5 April, 2023

Bench: Sabina, Satyen Vaidya

SunSource Enercy Private Ltd. vs. Himachal Renewables Ltd.

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CWP No. 1810 of 2023 05.04.2023 Present: Mr. B.C. Negi, Senior Advocate with Ms. Mani Gupta and Ms. Shradha Karol, Advocates, for the petitioner.

Mr. Tara Singh Chauhan, Advocate, for the respondent.

rNotice.

Mr. Tara Singh Chauhan, Advocate, waives service of notice on behalf of the respondent and seeks time to file reply.

List again on 24th April, 2023.

( Sabina ) Acting Chief Justice ( Satyen Vaidya ) Judge April 05, 2023 (vs) ::: Downloaded on - 05/04/2023 20:39:10 :::CIS