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Madhya Pradesh High Court

Sanjeev Jaiswal vs Ashish on 27 October, 2025

1 CRR-5035-2025 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRR No. 5035 of 2025 (SANJEEV JAISWAL Vs ASHISH AND OTHERS ) Dated : 27-10-2025 Sunil Kumar Soni - Advocate for the petitioner.

Rajesh Joshi appearing on behalf of Advocate General[r-1].

At the request of counsel for the petitioner, list the matter in the next week.

(GAJENDRA SINGH) JUDGE amit Signature Not Verified Signed by: AMIT KUMAR Signing time: 28-10-2025 10:29:56