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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Jharkhand - Subsection

Section 6(1)(e) in Bihar Foodstuffs (Display of Prices by Catering Establishments) Order, 1977

(e)seize any article, books of accounts or documents which in his opinion would be useful for or relevant to any proceedings under this Order;