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[Cites 0, Cited by 0] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(2) in The Static And Mobile Pressure Vessels (Unfired) Rules, 1981

(2)Every license granted under these rules, [* * *] may be renewable for three financial years where there has been no contravention of the Act or the rules framed thereunder or of any conditions of the license so renewed.