Madras High Court
J. R.Venkattapathi … vs The Managing Director on 7 November, 2023
Author: P.D. Audikesavalu
Bench: P.D. Audikesavalu
W.P. No. 28678 of 2019
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 07.11.2023
CORAM
THE HON'BLE MR. JUSTICE P.D. AUDIKESAVALU
W.P. No. 28678 of 2019
and
W.M.P. No. 28440 of 2019
J. R.Venkattapathi … Petitioner
-vs-
1. The Managing Director
Tamilnadu Industrial Investment Corporation (TIIC),
No. 692, Anna Salai,
Nandanam,
Chennai – 35.
2. The Branch Manager,
TIIC Branch Office,
DDC Building,
Pennagaram Road,
Dharmapuri. ... Respondents
Prayer:- Writ Petition filed under Article 226 of the Constitution of India,
1950, praying to issue a Writ of Mandamus to direct the respondents to
consider the petitioner's representation dated 26.08.2019 and waiver of entire
rental amount and renewal of Lease agreement dated 12.09.2012 of Shed
No. A4, in industrial Estate, at Krishnagiri.
https://www.mhc.tn.gov.in/judis
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W.P. No. 28678 of 2019
For Petitioner : Mr. R.K.Gandhi
For Respondents : Mr. K.Magesh, Standing Counsel
ORDER
Learned Counsel for the Petitioner submits that the matter has been settled out of Court and has become infructuous and he has made an endorsement to that effect in the court record.
In fine, the Writ Petition is dismissed as infructuous. Consequently, the connected Miscellaneous Petition is closed. No costs.
07.11.2023 Index: Yes/No NCC: Yes/No Note: Issue order copy by 21.11.2023.
nsl To
1. The Managing Director Tamilnadu Industrial Investment Corporation (TIIC), No. 692, Anna Salai, Nandanam, Chennai – 35.
https://www.mhc.tn.gov.in/judis 2/4 W.P. No. 28678 of 2019
2. The Branch Manager, TIIC Branch Office, DDC Building, Pennagaram Road, Dharmapuri.
https://www.mhc.tn.gov.in/judis 3/4 W.P. No. 28678 of 2019 P.D. AUDIKESAVALU, J.
nsl W.P. No. 28678 of 2019 07.11.2023 https://www.mhc.tn.gov.in/judis 4/4