Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 6 in The M.P. Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Niyam, 1976 6. [xxx] [Omitted by Notification No. 3729-6750-V-ST, dated 24-11-1977.]
