Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37OO] [Entire Act]

State of Rajasthan - Subsection

Section 37OO(iii) in The Rajasthan Minor Mineral Concession Rules, 1986

(iii)organize regular health check-up camps for the workers engaged in mines and also periodically organize occupational health surveillance program for the workers to observe any contractions due to exposure to dust and take corrective measures, if needed; and