Supreme Court - Daily Orders
Sarita Devi vs Shailesh Kumar on 13 July, 2021
Author: Surya Kant
Bench: Surya Kant
ITEM NO.5 Court 13 (Video Conferencing) SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Civil) No. 63/2021
SARITA DEVI Petitioner(s)
VERSUS
SHAILESH KUMAR Respondent(s)
(FOR ADMISSION and IA No.6170/2021-STAY APPLICATION )
Date : 13-07-2021 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s)
Mr. Subhro Sanyal, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Court is convened through Video Conferencing.
Issue notice returnable within four weeks.
Meanwhile, further proceedings in H.M.A. Petition No.764 of 2020 titled as “Shri Shailesh Kumar vs. Smt. Sarita Devi” pending before Court of Principal Judge, Family Courts, District South West, Dwarka Courts, New Delhi shall remain stayed.
The matter shall be referred to mediation on the next date of hearing.
Signature Not Verified Digitally signed by JAGDISH KUMAR(POOJA SHARMA) Date: 2021.07.13 17:23:57 IST (RENU BALA GAMBHIR) Reason: COURT MASTER (SH) COURT MASTER (NSH)