Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Telecom Regulatory Authority Of India - Section Section 26 in Telecom Regulatory Authority of India (Officers and Staff Appointment) Regulation, 2001 26. Liability for service in or outside India. - An officer/staff member appointed to the cadre shall be liable to serve anywhere in India or outside India.
