Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of West Bengal - Subsection

Section 46(e) in The West Bengal University of Health Sciences Act, 2002

(e)that the financial resources of the college or institutions shall be such as to make due provision for its continued maintenance and working;