Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 149] [Entire Act] Union of India - Subsection Section 149(4) in The Navy (Pay And Allowances) Regulations, 1966 (4)[ ***] [Substitude & Omitted by S.R.O. 9-E, dated 19th March, 1974][Expatriation] [Substitued by S.R.O. 19(E), dated 23rd October, 1986] Allowance