Section 3(2)(c) in Goa Clinical Establishments (Registration and Regulation) Act, 2019
(c)Six Representatives out of which one to be elected by each Executive Committee of,-(i)Goa Medical Council ..... Member.(ii)Goa Dental Council ........ Member.(iii)Goa Nursing Council .... Member.(iv)Goa State Pharmacy Council ............................ Member.(v)Goa Board of Indian System of Medicine and Homoeopathy (Ayurveda and Homoeopathy) ................ Member.(vi)Any other Council in recognized System of Medicine .................. Member.