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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(2)(e) in THE NATIONAL COMMISSION FOR INDIAN SYSTEM OF MEDICINE ACT, 2020

(e)the manner of regulating medical institutions, medical researches and medical professionals under clause (b) of sub-section (1) of section 10;