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[Cites 0, Cited by 0] [Section 66] [Entire Act]

Union of India - Subsection

Section 66(d) in The Air Force Act, 1950

(d)being below the rank of warrant officer, when off duty, appears, without proper authority in or about camp or cantonments, or in or about, or when going to or returning from, any town or bazar, carrying a rifle, sword or other offensive weapon; or