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Punjab-Haryana High Court

Dalbir Singh vs Shriomani Gurudwara Parbandhak ... on 23 November, 2020

Author: S. Muralidhar

Bench: S. Muralidhar, Avneesh Jhingan

IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

112-3                             LPA No. 831 of 2020
                                  Date of Decision: 23rd November, 2020

Dalbir Singh
                                                           ....Appellant

                                    VERSUS

Shriomani Gurudwara Parbandhak Committee and another

                                                           ....Respondents.

CORAM: JUSTICE S. MURALIDHAR
       JUSTICE AVNEESH JHINGAN

Present:    Mr. Prateek Sodhi, Advocate for the Petitioner.

            Ms. Puneet Kaur Sekhon, Advocate for the Respondents.

                                        *******

Dr. S. Muralidhar, J.

1. Mr. Prateek Sodhi, learned Counsel for the Appellant seeks leave to withdraw this appeal.

2. The appeal is dismissed as withdrawn.

(S. MURALIDHAR) JUDGE (AVNEESH JHINGAN) JUDGE 23rd November, 2020 Sachin M. Whether speaking/reasoned Yes/No Whether reportable Yes/No 1 of 1 ::: Downloaded on - 24-11-2020 01:07:29 :::