Punjab-Haryana High Court
Dalbir Singh vs Shriomani Gurudwara Parbandhak ... on 23 November, 2020
Author: S. Muralidhar
Bench: S. Muralidhar, Avneesh Jhingan
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
112-3 LPA No. 831 of 2020
Date of Decision: 23rd November, 2020
Dalbir Singh
....Appellant
VERSUS
Shriomani Gurudwara Parbandhak Committee and another
....Respondents.
CORAM: JUSTICE S. MURALIDHAR
JUSTICE AVNEESH JHINGAN
Present: Mr. Prateek Sodhi, Advocate for the Petitioner.
Ms. Puneet Kaur Sekhon, Advocate for the Respondents.
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Dr. S. Muralidhar, J.
1. Mr. Prateek Sodhi, learned Counsel for the Appellant seeks leave to withdraw this appeal.
2. The appeal is dismissed as withdrawn.
(S. MURALIDHAR) JUDGE (AVNEESH JHINGAN) JUDGE 23rd November, 2020 Sachin M. Whether speaking/reasoned Yes/No Whether reportable Yes/No 1 of 1 ::: Downloaded on - 24-11-2020 01:07:29 :::