Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7C] [Entire Act]

State of Haryana - Subsection

Section 7C(3) in Punjab Cinemas (Regulation) Act, 1952

(3)Notwithstanding anything contained in the Code of Criminal Procedure, 1898, an offence under this section shall be deemed to be cognizable within the meaning of that Code.] [Sub-section (7A), (7B), (7C), inserted by Haryana Act 21 of 1969.]