Section 15 in THE CONSTITUTION (ONE HUNDRED AND FIRST AMENDMENT) ACT, 2016
15. Amendment of Article 368.- In Article 368 of the Constitution, in clause (2), in the proviso, in clause (a), for the words and figures "Article 162 or Article 241", the words, figures and letter "Article 162, Article 241 or Article 279-A" shall be substituted.
