Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Constitution Subarticle Section 1(2) in THE CONSTITUTION (THIRTEENTH AMENDMENT) ACT, 1962 (2)It shall come into force on such date_662 as the Central Government may, by notification in the Official Gazette, appoint.
