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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(31) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987

(31)words and expressions used in this Act, but not defined herein, shall have the meaning assigned to them in the relevant Acts.Chapter-II Commissioner, Additional Commissioner, Regional Joint Commissioner, Etc., and their Powers and Functions.