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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(k) in Secretary, Bihar Gram Katchahry (Employment, Service Conditions and Duties) Rules, 2007

(k)"Gram Panchayat Supervisor" means an officer especially appointed by the State Government for the purpose of supervision and inspection of books of account of Gram Panchayats and Gram Katchahry coming under their purview;